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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(a) in The Registration Act, 1977 (1920 A.D.)

(a)leases of immovable property from year to year or for any term below one year, and reserving a yearly rent of rupees fifty or less and leases exempted under section 17;