Delhi High Court - Orders
Ntpc Limited vs Talaipalli Coal Mining Pvt. Ltd. & Anr on 6 October, 2021
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~23 (original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (T) (COMM.) 101/2021 & I.A.13085/2021,
I.A.13086/2021, I.A.13087/2021
NTPC LIMITED ..... Petitioner
Through: Ms. Maninder Acharya, Sr. Adv.
with Mr. Puneet Taneja, Ms. Laxmi Kumari
and Mr. Manmohan Singh, Advs.
versus
TALAIPALLI COAL MINING PVT. LTD. & ANR.
..... Respondents
Through: Mr. Parag P. Tripathi, Sr. Adv.
with Mr. Atul Shanker Mathur, Mr. Prabal
Mehrotra, Mr. Srinivasan Ramaswamy & Mr.
Umang Katariya, Advs. for R-1
Ms.Priya Kumar and Mr. Tejas Chhabra, Advs.
for R-2
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 06.10.2021 (Video-Conferencing) At request of Ms. Maninder Acharya, learned Senior Counsel for the petitioner, re-notify on 11th October, 2021.
C. HARI SHANKAR, J OCTOBER 6, 2021/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:10.10.2021 19:13:35