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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(ix) in The Orissa Agricultural Produce Markets Act, 1956

(ix)[ "Market yard" means any enclosure, building or locality in any market area declared as market yard under Sub-section (5) of Section 4] [Substituted vide Act No. 27 of 1984, Section 2 (i) (f).]