Supreme Court - Daily Orders
The Principal Secretary State Of U.P vs Abhimanyu on 22 September, 2020
Bench: D.Y. Chandrachud, Hemant Gupta, Ajay Rastogi
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
Review Petition (C) No of 2020
[Diary No 17459/2020]
In
Special Leave Petition (C) Diary No 5426 of 2020
The Principal Secretary, ...Petitioner(s)
State of U.P. and Another
Versus
Abhimanyu and Others ...Respondent(s)
ORDER
Application for oral hearing is dismissed.
Delay condoned.
We have carefully gone through the review petition and the connected papers. We find no merit in the review petition and the same is accordingly dismissed.
…………...…...….......………………........J. [Dr Dhananjaya Y Chandrachud] …..…..…....…........……………….…........J. [Hemant Gupta] Signature Not Verified …..…..…....…........……………….…........J. Digitally signed by ARJUN BISHT [Ajay Rastogi] Date: 2020.10.01 18:46:49 IST Reason: New Delhi;
September 22, 2020
ITEM NO.1001 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Review Petition (C) No of 2020
[Diary No 17459/2020]
In
Special Leave Petition (C) Diary No 5426 of 2020 THE PRINCIPAL SECRETARY, Petitioner(s) STATE OF U.P & ANR.
VERSUS ABHIMANYU & ORS. Respondent(s) (With appln.(s) for c/delay in filing review petition, exemption from filing c/c of the impugned judgment and oral hearing) Date : 22-09-2020 These matters were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD HON'BLE MR. JUSTICE HEMANT GUPTA HON'BLE MR. JUSTICE AJAY RASTOGI By Circulation UPON perusing papers the Court made the following O R D E R 1 Application for oral hearing is dismissed. 2 Delay condoned.
3 The review petition is dismissed in terms of the signed order. 4 Pending applications, if any, stand disposed of.
(CHETAN KUMAR) (SAROJ KUMARI GAUR) AR-cum-PS BRANCH OFFICER (Signed order is placed on the file)