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Supreme Court - Daily Orders

The Principal Secretary State Of U.P vs Abhimanyu on 22 September, 2020

Bench: D.Y. Chandrachud, Hemant Gupta, Ajay Rastogi

                                            IN THE SUPREME COURT OF INDIA
                                                 INHERENT JURISDICTION

                                           Review Petition (C) No     of 2020
                                                        [Diary No 17459/2020]

                                                              In
                                   Special Leave Petition (C) Diary No 5426 of 2020



                      The Principal Secretary,                                ...Petitioner(s)
                      State of U.P. and Another


                                                            Versus


                      Abhimanyu and Others                                    ...Respondent(s)



                                                       ORDER

Application for oral hearing is dismissed.

Delay condoned.

We have carefully gone through the review petition and the connected papers. We find no merit in the review petition and the same is accordingly dismissed.

…………...…...….......………………........J. [Dr Dhananjaya Y Chandrachud] …..…..…....…........……………….…........J. [Hemant Gupta] Signature Not Verified …..…..…....…........……………….…........J. Digitally signed by ARJUN BISHT [Ajay Rastogi] Date: 2020.10.01 18:46:49 IST Reason: New Delhi;

                      September 22, 2020
ITEM NO.1001                                                       SECTION XI

                   S U P R E M E C O U R T O F               I N D I A
                           RECORD OF PROCEEDINGS

                          Review Petition (C) No     of 2020
                                       [Diary No 17459/2020]

                                              In

Special Leave Petition (C) Diary No 5426 of 2020 THE PRINCIPAL SECRETARY, Petitioner(s) STATE OF U.P & ANR.

VERSUS ABHIMANYU & ORS. Respondent(s) (With appln.(s) for c/delay in filing review petition, exemption from filing c/c of the impugned judgment and oral hearing) Date : 22-09-2020 These matters were called on for hearing today.

CORAM :

HON'BLE DR. JUSTICE D.Y. CHANDRACHUD HON'BLE MR. JUSTICE HEMANT GUPTA HON'BLE MR. JUSTICE AJAY RASTOGI By Circulation UPON perusing papers the Court made the following O R D E R 1 Application for oral hearing is dismissed. 2 Delay condoned.
3 The review petition is dismissed in terms of the signed order. 4 Pending applications, if any, stand disposed of.

(CHETAN KUMAR) (SAROJ KUMARI GAUR) AR-cum-PS BRANCH OFFICER (Signed order is placed on the file)