Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 135 in Rajasthan Registration Rules, 1955

135. Application for copy of entry in Book III or IV to contain certain information.

- Every application for a copy of an entry in hook III or book IV. or in the indexes relating thereto, shall also contain such information as is necessary to satisfy the registering officer that the applicant is entitled under sub- sections (2) and (3), section 57, to claim the copy, and the registering officer may require such proof, if any, as he considers necessary of the correctness of such information.