Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Rajasthan - Subsection Section 45(2) in The Rajasthan Municipalities Accounts Rules, 1963 (2)The estimate shall be considered by the Board alongwith the budget purchases shall be made in accordance with the provisions of section 80(5) of the Act.Stock Accounts
