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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(4) in Andhra Pradesh University Professional Institutions (Regulation of Admissions into Under-Graduate Professional Courses through Common Entrance Test) Rules, 2003

(4)Reservation of seats for women. - There shall be a reservation of 33½% of seats in favour of women candidates in each course and in each category (OC/SC/ST/BC/CAP/NCC/PH/SP) The above reservation shall not be applicable if women candidates are selected on merit in each category even if it exceeds 33'/30/o.If sufficient number of women candidates are not available in the respective categories, those seats shall be diverted to the men candidates of the same category.