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State of Uttar Pradesh - Section

Section 8 in The U.P. Cane Development Department Ministerial Service Rules, 1978

8. Age.

- A candidate for appointment to the post of Paid Apprentice, Junior Clerk-cum-Typists must be within the age limit prescribed in the Subordinate Offices Ministerial Staff (Direct Recruitment) Rules, 1975.
(2)A candidate for direct recruitment to the posts in the Service, other man the posts of Paid Apprentice and Junior Clerk-cum-Typists, must have attained the age of 21 years and must not have attained the age of more than 27 years on January 1st of the year in which recruitment is to be made, if the posts are advertised during the period January 1 to June 30, and on July 1, if the posts are advertised during the period July 1 to December 31:Provided that the upper age limit in the case of candidates belonging to the Scheduled Castes, Scheduled Tribes and such other categories, as notified by the Government from time to time, shall be greater by such number of years as may be specified.