Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(4)(b) in The M.P. Prakoshtha Swamitva Adhiniyam, 2000

(b)relating to the audit of the account of the association and of the administration of the property;