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State of Goa - Section

Section 38 in The Goa, Housing Board Act, 1968

38. General improvement scheme.

- Wherever it appears to the Board-
(a)that in any area, any buildings used or likely to be used as dwelling houses are unfit for human habitation, or
(b)that danger to the health of the inhabitants of buildings in any area, or to buildings in the neighbourhood of such area, is likely to be caused by-
(i)the narrowness, closeness, or bad arrangement or condition of streets or buildings or groups of buildings in such area, or
(ii)the want of light, air, ventilation or proper conveniences in such area, or
(iii)any other sanitary defects in such area, the Board may frame a general improvement scheme in respect of such area.