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Karnataka High Court

Shri. G D Adarsha Gowda, S/O.R Devraj, vs The State Of Karnataka, on 19 June, 2014

                                :1:



          IN THE IN THE HIGH COURT OF
                   KARNATAKA
                DHARWAD BENCH

     DATED THIS THE 19TH DAY OF JUNE 2014

                          BEFORE

     THE HON'BLE MR. JUSTICE H.BILLAPPA

       W P. NOS.67857-67861/2010 & WP.NOS.67868-
                   67895/2010 (S-RES)

BETWEEN

1.    SHRI G.D.ADARSHA GOWDA S/O.R.DEVRAJ
      AGE : 27 YEARS, GOLLAHALLI
      YARABALI (POST), TQ: HIRIYUR
      DIST: CHITRADURGA.

2.    KUMARI SUJATHA D/O.AMARAIAH
      AGE: 25 YEARS, LINGARAYA CAMP
      5TH CROSS, ISLAMPURA, GANGAVATHI

3.    SRI.SANGAPPA A.APAROJI S/O.AMARAPPA APAROJI
      AGE: 32 YEARS, BINJAWADAGI,
      AMARAVATHI (POST).TQ.: HUNAGOND, DIST.: BAGALKOT

4.    SMT.SAROJA H. W/O.BASAVARAJ A.
      AGE: 33 YEARS, C/O.MURUGAN DEVINAGAR
      3RD CROSS, BELLARY

5.    A BASAPPA S/O.A.VEERESHAPPA
      AGE: 26 YEARS, VIA MOKA HUDLGI (POST)
      BELLARY-583 117.

6.    KUMARI SHAKUNTHALA E. D/O.K.ESHWARAPPA
      AGE: 29 YEARS, H.D.PURA (POST)
                                 :2:



     HOLALAKERE TQ, CHITRADURGA DIST.

7.   SRI.SIDDALINGESH S/O.RUDRAIAH HIREMATH
     AGE: 29 YEARS, C/O.T.CHINNAPPA
     5TH CROSS, DEVINAGAR, BELLARY

8.   SRI.SIDDALINGAPPA S/O.HARTHIVEERANNA
     AGE: 31 YEARS, METIKURKE (POST)
     HIRIYUR TQ, CHITRADURGA DIST.

9.   SMT.GOWRAMMA A. S/O.ERAPPA A.
     AGE: 38 YEARS, NEAR LAKSHMI TALKIES
     CHAPPARAHALLI, KAMPLI (POST), HOSPET

10. P.RESHMA.B. D/O.P.BAJAMMA
     AGE: 29 YEARS, NEAR RAILWAY GATE
     H.B.HALLI TALUK

11. SRI.KRISHNA N. S/O.THIPPESWAMI NADUMANI
     AGE: 29 YEARS, PANDURANGA NILAYA,
     VADDAR STREET, OPP: PROFESSIONAL COURIERS,
     BUS STAND ROAD, GANGAVATHI TQ, KOPPAL DIST.

12. SMT.MEENAKSHI C. W/O.SURENDRA J.S.
     AGE: 28 YEARS IMANGALA POST
     HIRIYUR TQ, CHITRADURGA DIST.

13. SRI.GIRISH K. S/O.KENCHAPPA T.
     AGE: 29 YEARS, GIRI NIVAS, INDIRA LAYOUT
     NEAR ACHUTHA ASHRAMA, BAGALUR POST
     DAVANGERE DIST.

14. KUMARI ASHA H.S. D/O.SATHYANARAYANA K.
     AGE: 31 YEARS, C/O.D.P.HEMAVATHI
     OPP : TO INSPECTION BUNGALOW
     SUNADABATTI AREA, MEHABOOB NAGAR
     HAGARIBOMANAHALLI TQ.

15. SRI.DINESH R. S/O.RANGAPPA D.DURGAVAAR
     (POST), AGE: 27 YEARS, CHALLAKERE TQ.
     CHITRADURGA DIST.
                               :3:



16. KUMARI G.SHIVAKUMARI D/O.G.NAGARATHNAMMA
    AGE: 31 YEARS, M.TUMBARAGUDDI,
    SANDUR TQ, BELLARY DIST.

17. SMT.MANJAMMA N. W/O.JAGADEESH M.
    AGE: 30 YEARS, BEHIND GOVT. HOSPITAL
    1ST CROSS, HIRIYUR TQ, CHITRADURGA DIST.

18. KUMARI SWAPNA D/O.SHIVAIAH,
    AGE: 28 YEARS, ANEGUNDI POST
    GANGAVATHI TQ, KOPPAL DIST.

19. KUMARI HULIGEMMA D/O.NANANTHAPPA
    AGE: 29 YEARS, DR.B.R.AMBEDKAR COLONY
    KUDUTHINI POST, BELLARY DIST.

20. H.THIPPERUDRASWAMY S/O.H.HALAPPA
    AGE: 28 YEARS, BANDE BASAVA NILAYA,
    SHASTRINAGAR, 2ND CROSS, BELLARY

21. SRI.H.RAMANJINEYA S/O.HANUMANTHAPPA
    AGE: 31YEARS, DEVAREDDI HALLI POST,
    CHALLAKERE TQ, CHITRADURGA DIST.

22. SRI.B.BUDEN SABI S/O.BASHEER
    AGE: 31YEARS. TALAVATTI POST.
    HIRIYUR TQ, CHITRADURGA DIST,

23. KUMARI SUJATHA KOTEKKAL D/O.BHEEMAPPA
    AGE: 30 YEARS, SYJATHA HOME INDUSTRIES,
    K.T.J. NAGAR, 17TH CROSS, HOUSE NO.334,
    DAVANAGERE

24. SRI.VILAS MUCHANDI S/O.RAMACHANDRA
    AGE: 34 YEARS, C/O.SMT.M.B.AVADI LAKSHMI
    FLAT NO.1, AMEENGAD, HUNGUND TQ.
    BAGALKOT

25. KUMARI SUNITHA H.D/O.ERANNA H.
    AGE: 26 YEARS, C/O.PRABHUDAS D.,
    KAMPLI SUGAR FACTORY, POST HOSPET TQ.
                                  :4:



26. SMT.KAMALAKSHAMMA D. D/O.DODAIAH
      AGE: 34 YEARS, BIDHARAHALLI
      J.C.PURA POST, C.N.HALLI TQ, TUMKUR DIST.

27. SRI.CHANDRASHEKAR T. S/O.THIMMABHOVI,
      AGE: 30 YEARS, DHARMAPURA,
      HIRIYUR TQ, CHITRADURGA DIST.

28. KUMARI JYOTHI M.D/O.A.BASAVARAJ,
      AGE: 26 YEARS, 145B WARD NO.2, JERABAILU
      KAMPLI KOTE, HOSPET TQ.-583 132

29. SMT.GEETHA Y. D/O.YANNAJERAPPA
      AGE: 35 YEARS, VEDAVATHINAGAR,
      BEHIND AGRICULTURE OFFICE,
      HIRIYUR TQ, CHITRADURGA DIST.

30. KUMARI DHANAMMA D/O.PRABHUDAS D.
      AGE: 32 YEARS, KAMPLI SUGAR FACTORY POST
      HOSPET TQ.

31. SMT.KOTRAMMA D. D/O.DHAMLANAYAK
      AGE: 29 YEARS. KAALVI THANDA, HADAGALI
      BELLARY DIST.

32. SHRI MANJUNATHA K.R. S/O.G.R.NAIKA
      AGE: 28 YEARS. T.B.THANDA, CHELAKANA
      HATTI POST, HOSPET TQ, BELLARY DIST.

33. N.RAGHAVENDRA S/O.B.NARASAPPA
      AGE: 29 YEARS, NEAR BANNI TREE CIRCLE
      ROAD, 1ST CROSS, BELLARY
                                                  ... PETITIONERS

(BY SRI.K.RAGHAVENDRA RAO & SMT.V.VIDYA, ADVOACTES)

AND

1.    THE STATE OF KARNATAKA
      DEPT OF FAMILY WELFARE
      VIKASA SOUDAHA, BANGALORE
      REP. BY ITS SECRETARY
                                :5:




2.   THE DIRECTORATE OF HEALTH
     & FAMILY WELFARE
     ANAND RAO CIRCLE, BANGALORE
     REP. BY ITS SECRETARY

3.   THE DISTRICT HEALTH
     & FAMILY WELFARE
     BELLARY DISTRICT, BELLARY
     REP. BY ITS ADMINISTRATIVE MEDICAL OFFICER

4.   THE DEPUTY COMMISSIONER
     BELLARY DISTRICT
                                             ... RESPONDENTS
(BY SMT.K.VIDYAVATHI, AGA)

      THESE WRIT PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED SELECTION LIST FOUND AT ANNEXURE-J MADE BY THE
RESPONDENTS IN SO FAR AS IT RELATES TO SL. NOS. 16 271 383
616 640 675 704 794 823 863 898 950 970 989 990 997 1010 1029
1043 1046 1073 1081 1085 1086 1095 1126 1127 1150 AND 1151 IN
THE IMPUGNED LIST AND FURTHER ISSUE A WRIT OF MANDAMUS
DIRECTING THE RESPONDENTS TO ABSORB THE PETITIONERS IN THE
POST HELD BY THEM.

     THESE PETITIONS COMING ON FOR ORDERS THIS DAY THE
COURT MADE THE FOLLOWING:

                        O R D E R

The learned counsel for the petitioners has filed a memo stating that the respondents have assured that they would consider the regularization of their services. In view of the assurance, the petitioners may be permitted to :6: withdraw the writ petitions with liberty to approach the appropriate forum if required at an appropriate time for an appropriate relief.

Accordingly, the writ petitions are dismissed as withdrawn. Liberty is reserved to the petitioners to approach appropriate forum, if need be.

Sd/-

JUDGE Vnp*