Karnataka High Court
Shri. G D Adarsha Gowda, S/O.R Devraj, vs The State Of Karnataka, on 19 June, 2014
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IN THE IN THE HIGH COURT OF
KARNATAKA
DHARWAD BENCH
DATED THIS THE 19TH DAY OF JUNE 2014
BEFORE
THE HON'BLE MR. JUSTICE H.BILLAPPA
W P. NOS.67857-67861/2010 & WP.NOS.67868-
67895/2010 (S-RES)
BETWEEN
1. SHRI G.D.ADARSHA GOWDA S/O.R.DEVRAJ
AGE : 27 YEARS, GOLLAHALLI
YARABALI (POST), TQ: HIRIYUR
DIST: CHITRADURGA.
2. KUMARI SUJATHA D/O.AMARAIAH
AGE: 25 YEARS, LINGARAYA CAMP
5TH CROSS, ISLAMPURA, GANGAVATHI
3. SRI.SANGAPPA A.APAROJI S/O.AMARAPPA APAROJI
AGE: 32 YEARS, BINJAWADAGI,
AMARAVATHI (POST).TQ.: HUNAGOND, DIST.: BAGALKOT
4. SMT.SAROJA H. W/O.BASAVARAJ A.
AGE: 33 YEARS, C/O.MURUGAN DEVINAGAR
3RD CROSS, BELLARY
5. A BASAPPA S/O.A.VEERESHAPPA
AGE: 26 YEARS, VIA MOKA HUDLGI (POST)
BELLARY-583 117.
6. KUMARI SHAKUNTHALA E. D/O.K.ESHWARAPPA
AGE: 29 YEARS, H.D.PURA (POST)
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HOLALAKERE TQ, CHITRADURGA DIST.
7. SRI.SIDDALINGESH S/O.RUDRAIAH HIREMATH
AGE: 29 YEARS, C/O.T.CHINNAPPA
5TH CROSS, DEVINAGAR, BELLARY
8. SRI.SIDDALINGAPPA S/O.HARTHIVEERANNA
AGE: 31 YEARS, METIKURKE (POST)
HIRIYUR TQ, CHITRADURGA DIST.
9. SMT.GOWRAMMA A. S/O.ERAPPA A.
AGE: 38 YEARS, NEAR LAKSHMI TALKIES
CHAPPARAHALLI, KAMPLI (POST), HOSPET
10. P.RESHMA.B. D/O.P.BAJAMMA
AGE: 29 YEARS, NEAR RAILWAY GATE
H.B.HALLI TALUK
11. SRI.KRISHNA N. S/O.THIPPESWAMI NADUMANI
AGE: 29 YEARS, PANDURANGA NILAYA,
VADDAR STREET, OPP: PROFESSIONAL COURIERS,
BUS STAND ROAD, GANGAVATHI TQ, KOPPAL DIST.
12. SMT.MEENAKSHI C. W/O.SURENDRA J.S.
AGE: 28 YEARS IMANGALA POST
HIRIYUR TQ, CHITRADURGA DIST.
13. SRI.GIRISH K. S/O.KENCHAPPA T.
AGE: 29 YEARS, GIRI NIVAS, INDIRA LAYOUT
NEAR ACHUTHA ASHRAMA, BAGALUR POST
DAVANGERE DIST.
14. KUMARI ASHA H.S. D/O.SATHYANARAYANA K.
AGE: 31 YEARS, C/O.D.P.HEMAVATHI
OPP : TO INSPECTION BUNGALOW
SUNADABATTI AREA, MEHABOOB NAGAR
HAGARIBOMANAHALLI TQ.
15. SRI.DINESH R. S/O.RANGAPPA D.DURGAVAAR
(POST), AGE: 27 YEARS, CHALLAKERE TQ.
CHITRADURGA DIST.
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16. KUMARI G.SHIVAKUMARI D/O.G.NAGARATHNAMMA
AGE: 31 YEARS, M.TUMBARAGUDDI,
SANDUR TQ, BELLARY DIST.
17. SMT.MANJAMMA N. W/O.JAGADEESH M.
AGE: 30 YEARS, BEHIND GOVT. HOSPITAL
1ST CROSS, HIRIYUR TQ, CHITRADURGA DIST.
18. KUMARI SWAPNA D/O.SHIVAIAH,
AGE: 28 YEARS, ANEGUNDI POST
GANGAVATHI TQ, KOPPAL DIST.
19. KUMARI HULIGEMMA D/O.NANANTHAPPA
AGE: 29 YEARS, DR.B.R.AMBEDKAR COLONY
KUDUTHINI POST, BELLARY DIST.
20. H.THIPPERUDRASWAMY S/O.H.HALAPPA
AGE: 28 YEARS, BANDE BASAVA NILAYA,
SHASTRINAGAR, 2ND CROSS, BELLARY
21. SRI.H.RAMANJINEYA S/O.HANUMANTHAPPA
AGE: 31YEARS, DEVAREDDI HALLI POST,
CHALLAKERE TQ, CHITRADURGA DIST.
22. SRI.B.BUDEN SABI S/O.BASHEER
AGE: 31YEARS. TALAVATTI POST.
HIRIYUR TQ, CHITRADURGA DIST,
23. KUMARI SUJATHA KOTEKKAL D/O.BHEEMAPPA
AGE: 30 YEARS, SYJATHA HOME INDUSTRIES,
K.T.J. NAGAR, 17TH CROSS, HOUSE NO.334,
DAVANAGERE
24. SRI.VILAS MUCHANDI S/O.RAMACHANDRA
AGE: 34 YEARS, C/O.SMT.M.B.AVADI LAKSHMI
FLAT NO.1, AMEENGAD, HUNGUND TQ.
BAGALKOT
25. KUMARI SUNITHA H.D/O.ERANNA H.
AGE: 26 YEARS, C/O.PRABHUDAS D.,
KAMPLI SUGAR FACTORY, POST HOSPET TQ.
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26. SMT.KAMALAKSHAMMA D. D/O.DODAIAH
AGE: 34 YEARS, BIDHARAHALLI
J.C.PURA POST, C.N.HALLI TQ, TUMKUR DIST.
27. SRI.CHANDRASHEKAR T. S/O.THIMMABHOVI,
AGE: 30 YEARS, DHARMAPURA,
HIRIYUR TQ, CHITRADURGA DIST.
28. KUMARI JYOTHI M.D/O.A.BASAVARAJ,
AGE: 26 YEARS, 145B WARD NO.2, JERABAILU
KAMPLI KOTE, HOSPET TQ.-583 132
29. SMT.GEETHA Y. D/O.YANNAJERAPPA
AGE: 35 YEARS, VEDAVATHINAGAR,
BEHIND AGRICULTURE OFFICE,
HIRIYUR TQ, CHITRADURGA DIST.
30. KUMARI DHANAMMA D/O.PRABHUDAS D.
AGE: 32 YEARS, KAMPLI SUGAR FACTORY POST
HOSPET TQ.
31. SMT.KOTRAMMA D. D/O.DHAMLANAYAK
AGE: 29 YEARS. KAALVI THANDA, HADAGALI
BELLARY DIST.
32. SHRI MANJUNATHA K.R. S/O.G.R.NAIKA
AGE: 28 YEARS. T.B.THANDA, CHELAKANA
HATTI POST, HOSPET TQ, BELLARY DIST.
33. N.RAGHAVENDRA S/O.B.NARASAPPA
AGE: 29 YEARS, NEAR BANNI TREE CIRCLE
ROAD, 1ST CROSS, BELLARY
... PETITIONERS
(BY SRI.K.RAGHAVENDRA RAO & SMT.V.VIDYA, ADVOACTES)
AND
1. THE STATE OF KARNATAKA
DEPT OF FAMILY WELFARE
VIKASA SOUDAHA, BANGALORE
REP. BY ITS SECRETARY
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2. THE DIRECTORATE OF HEALTH
& FAMILY WELFARE
ANAND RAO CIRCLE, BANGALORE
REP. BY ITS SECRETARY
3. THE DISTRICT HEALTH
& FAMILY WELFARE
BELLARY DISTRICT, BELLARY
REP. BY ITS ADMINISTRATIVE MEDICAL OFFICER
4. THE DEPUTY COMMISSIONER
BELLARY DISTRICT
... RESPONDENTS
(BY SMT.K.VIDYAVATHI, AGA)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED SELECTION LIST FOUND AT ANNEXURE-J MADE BY THE
RESPONDENTS IN SO FAR AS IT RELATES TO SL. NOS. 16 271 383
616 640 675 704 794 823 863 898 950 970 989 990 997 1010 1029
1043 1046 1073 1081 1085 1086 1095 1126 1127 1150 AND 1151 IN
THE IMPUGNED LIST AND FURTHER ISSUE A WRIT OF MANDAMUS
DIRECTING THE RESPONDENTS TO ABSORB THE PETITIONERS IN THE
POST HELD BY THEM.
THESE PETITIONS COMING ON FOR ORDERS THIS DAY THE
COURT MADE THE FOLLOWING:
O R D E R
The learned counsel for the petitioners has filed a memo stating that the respondents have assured that they would consider the regularization of their services. In view of the assurance, the petitioners may be permitted to :6: withdraw the writ petitions with liberty to approach the appropriate forum if required at an appropriate time for an appropriate relief.
Accordingly, the writ petitions are dismissed as withdrawn. Liberty is reserved to the petitioners to approach appropriate forum, if need be.
Sd/-
JUDGE Vnp*