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State of Arunachal Pradesh - Section

Section 34 in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

34. Meeting etc. of the Market Committee.

- The Market Committee shall meet for the transaction of its business at least once in every three months on such date and at such time, as the Chairperson may determine:Provided that the Market Committee may, in special circumstances meet at any time and at any place in the delineated market area, as may be prescribed.