Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(1) in THE REPRESENTATION OF THE PEOPLE (SECOND AMENDMENT) ACT, 2003 (1)The Representation of the People (Amendment) Ordinance, 2003 (Ord. 5 of 2003) is hereby repealed.
