Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 81 in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

81. Terms and conditions of employees of affiliated colleges who were holding the posts in affiliated colleges of Gujarat University.

- Notwithstanding anything contained in this Act, every employee of a college affiliated to this University who is holding office (whether teaching or non-teaching) of Gujarat University immediately before the commencement of this act shall continue to hold office on the same terms and conditions as were applicable to him immediately before such date, and exercise such powers and perform such duties as are conferred on them by or under this Act.