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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(6) in Rajasthan Forest (Settlement) Rules, 1958

(6)Claims on behalf of a family may be presented by any member of that family; on behalf of a tribe or community by any member of the tribe or community on behalf of joint claimants by any one of the joint claimants and on behalf of a village by the Headman of the village. Otherwise all claimants must arrange to represent themselves.