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State of Bihar - Section

Section 19 in The Bihar Forest Hunting, Shooting & Fishing Rules, 1958

19.

During the wild life week notified once a year all arms be laid, no shooting permits shall be issued during the period and if already issued then the permit holder shall strictly refrain from shooting in this week and will not be entitled to claim refund of the fee or any part of the fee paid but may have the period of the permit extended by like duration.Appendix