Section 59(2)(e) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(2)(e) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

(e)Particulars of the trade, business, profession, occupation, dealership or other description of the authorised user of the geographical indication as entered in the application for registration;

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Union of India - Subsection

Section 59(2)(e) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002