Section 65(2)(a) in The M.P. Extension of Laws Act, 1958

[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

(a)the Madhya Pradesh Statutory Bodies (Regional Constitution) Act, 1956 (XVII of 1956) shall, so far as it relates to this Act, stand repealed;

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