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Chattisgarh High Court

Ashok Kumar Verma vs State Of Chhattisgarh 11 Wps/449/2019 ... on 23 January, 2019

              HIGH COURT OF CHHATTISGARH, BILASPUR

                                  Order Sheet
                              WPS No. 450 of 2019
                 Ashok Kumar Verma Versus State Of Chhattisgarh



23.01.2019

Mr. Syed Ishhadil Ali, counsel for the petitioner.

Mr. Sunita Jain, GA for the State.

List this case along with WPL No. 61/2014 on 28/02/2019.

Sd/-

(P. Sam Koshy) JUDGE Rohit