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[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(7)(iii) in The Punjab Regulation of Accounts Act, 1930

(iii)a loan advanced by [the Central or any [State Government] [Substituted for the word 'Government' by the Government of India (Adaptation of Indian Laws) Order, 1937.]or by any local authorised by [the Central or any [State] [Substituted for the word 'Government' by the Government of India (Adaptation of Indian Laws) Order, 1937.] Government;