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[Cites 0, Cited by 0] [Section 69(4)] [Section 69] [Entire Act]

State of Maharashtra - Subsection

Section 69(4)(ii) in The Maharashtra Cooperative Societies Rules, 1961

(ii)whether in his opinion proper books of accounts, as required by the Act, these rules and the bye-laws of the society have been kept by the society so far as it appears from the examination of these books; and