Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(14) in West Bengal Municipal (Employees' Service) Rules, 2010 (14)"Foreign service" means service in which an employee receives his pay, with the sanction of the Municipality from any source other than the fund of the Local Body;
