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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Tamilnadu - Subsection

Section 41(3) in Tamil Nadu Government Servants (Conditions of Service) Act, 2016

(3)Promotions made other than to a selection category or a selection grade shall be made in accordance with seniority unless-
(i)the promotion of a member has been withheld as a penalty, or
(ii)a member is given special promotion for conspicuous merit and ability.