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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(3)(a) in Rajasthan State Highways Fee (Determination of Rates and Collection) Rules, 2015

(a)the cost of a PPP project, or any structure thereof, shall be the cost as assessed by the executing authority prior to invitation of bids from the concessionaire; and