Himachal Pradesh High Court
Kalpna Negi vs . State Of H.P. & Ors. on 22 March, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Kalpna Negi vs. State of H.P. & Ors.
CWP No. 1343 of 2023 22.03.2023 Present: Mr. C. D. Negi, Advocate, for the petitioner.
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Mr. Anup Rattan, A.G. with Mr. I. N. Mehta, Mr. Y. W. Chauhan, Sr. Addl. A.G., Mr. Ramakant Sharma, Addl. A.G., Mr. J. S. Guleria, Ms. Priyanka Chauhan, Dy. A.Gs. and Mr. Rajat Chauhan, Law Officer, for respondents -State.
CWP No. 1343/2023 & CMP No. 2667/2023 Issue notice confined to respondents No. 1 to 3 at this stage. Mr. Rajat Chauhan, learned Law Officer, appears and waives service of notice on behalf of respondents No. 1 to
3. Reply/instructions be filed/obtained within two days.
List on 24.03.2023, when record of D.O. No. 10669, dated 27.02.2023, be produced for our perusal.
Till then, status quo be maintained.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge March 22, 2023 (Sanjeev) ::: Downloaded on - 23/03/2023 20:33:21 :::CIS