Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(xviii) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2010

(xviii)"Tribunal" means the Tribunal as defined in clause (u) of sub-section (1) of section 2 of the Act: