Supreme Court - Daily Orders
P. Karthick vs The State Represented By The Inspector ... on 6 December, 2019
Bench: N.V. Ramana, A.S. Bopanna, V. Ramasubramanian
ITEM NO.26 COURT NO.2 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No.41299/2019
(Arising out of impugned final judgment and order dated 20-02-2019
in CRLAMD No. 324/2016 passed by the High Court of Judicature at
Madras at Madurai)
P. KARTHICK Petitioner(s)
VERSUS
THE STATE REPRESENTED BY THE INSPECTOR OF Respondent(s)
POLICE CB CID
(FOR ADMISSION and I.R. and IA No.182991/2019-CONDONATION OF DELAY
IN FILING SLP and IA No.182993/2019-EXEMPTION FROM FILING O.T.)
Date : 06-12-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s)
Mr. S. Nagamuthu, Sr. Adv.
Mr. M.P. Parthiban, AOR
Mr. A.S. Vairawan, Adv.
Mr. R. Sudhakaran, Adv.
Mr. Hardik Gautam, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter on Friday, the 10th January, 2020.
(VISHAL ANAND) (RAJ RANI NEGI)
COURT MASTER (SH) ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
GEETA AHUJA
Date: 2019.12.06
16:50:52 IST
Reason: