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Bombay High Court

Shri Achanak Vividh Karyakari Sahakari ... vs The Maharashtra State Co-Op Election ... on 24 December, 2021

Author: Madhav J. Jamdar

Bench: Madhav J. Jamdar

         Digitally
         signed by
         SONALI
SONALI   MILIND
MILIND   PATIL
         Date:
PATIL    2021.12.24
         14:36:53
         +0530                             1/1
                                                               9-WPST-25299-2021 .doc
                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           CIVIL APPELLATE JURISDICTION
                        WRIT PETITION (ST) NO. 25299 OF 2021


          Shri. Achanak Vividh Karyakari Sahakari
          (Vikas) Seva Sanstha, Maryadit, Girgaon Paiki
          Kolhewadi & Anr.                                 ...Petitioners
                     V/s.
          The Maharashtra State Co-operative
          Election Authority and Ors.                         ... Respondents

                                        ........
          Mr. Utkarsha Desai for the Petitioners.
                                        .........

                                   CORAM: MADHAV J. JAMDAR, J.

(VACATION COURT) DATE : 24th DECEMBER, 2021 P.C:-

1. Not on board. Mentioned. Taken on board.
2. Heard Mr. Utkarsha Desai, learned counsel for the Petitioners. He states that polling is scheduled on 5 th January, 2022. Hence, place the matter on 3rd January, 2022.

[MADHAV J. JAMDAR, J.] Sonali