Bombay High Court
Shri Achanak Vividh Karyakari Sahakari ... vs The Maharashtra State Co-Op Election ... on 24 December, 2021
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
Digitally
signed by
SONALI
SONALI MILIND
MILIND PATIL
Date:
PATIL 2021.12.24
14:36:53
+0530 1/1
9-WPST-25299-2021 .doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST) NO. 25299 OF 2021
Shri. Achanak Vividh Karyakari Sahakari
(Vikas) Seva Sanstha, Maryadit, Girgaon Paiki
Kolhewadi & Anr. ...Petitioners
V/s.
The Maharashtra State Co-operative
Election Authority and Ors. ... Respondents
........
Mr. Utkarsha Desai for the Petitioners.
.........
CORAM: MADHAV J. JAMDAR, J.
(VACATION COURT) DATE : 24th DECEMBER, 2021 P.C:-
1. Not on board. Mentioned. Taken on board.
2. Heard Mr. Utkarsha Desai, learned counsel for the Petitioners. He states that polling is scheduled on 5 th January, 2022. Hence, place the matter on 3rd January, 2022.
[MADHAV J. JAMDAR, J.] Sonali