Supreme Court - Daily Orders
The Jawaharlal Nehru Technological ... vs Sangam Laxmi Bai Vidyapeet Secretary ... on 1 May, 2018
Bench: Arun Mishra, Uday Umesh Lalit
ITEM NO.10 COURT NO.10 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).9718/2018
(Arising out of impugned final judgment and order dated 02-02-2018
in WP No.31293/2017 passed by the High Court Of Judicature At
Hyderabad For The State Of Telangana And The State Of Andhra
Pradesh)
THE JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY,
HYDERABAD, REP. BY ITS REGISTRAR Petitioner(s)
VERSUS
SANGAM LAXMI BAI VIDYAPEET & ORS. Respondent(s)
Date : 01-05-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Neeraj kishan Kaul,Sr.Adv.
Mr. P. Venkat Reddy,Adv.
Mr. Raghavendra Bajaj,Adv.
Mr. Divyan Shree Srivastava,Adv.
Mr. Bommineni V.,Adv.
Mr. Viren Sibal,Adv.
Mr. Prashant Tyagi,Adv.
For M/s. Venkat Palwai Law Associates,AOR
For Respondent(s) Mr. H.P. Rawal,Sr.Adv.
Mr. Mahfooz Nazki,Adv.
Mr. Avinash Tripathi,Adv.
For Mr. M.P. Devanath,AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 7.5.2018.
Additional affidavit be filed in the meantime.
Signature Not Verified Digitally signed by BALA PARVATHI Date: 2018.05.02(Sarita Purohit) (Saroj Kumari Gaur) 17:19:26 IST Reason: Court Master Branch Officer