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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(3)(iv) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(iv)The working hours of the Life Guards shall not be more than 4 hours at a stretch. He shall be rested for atleast four hours before he is put on duty again. Sufficient number of reserve life guards with prescribed qualification shall be made available.