Delhi High Court - Orders
M/S Surya Roshni Ltd vs Punjab National Bank & Ors on 6 September, 2022
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 89/2019 & I.A. 2103/2019, I.A. 10209/2019, I.A.
10226/2019, I.A. 10229/2019
M/S SURYA ROSHNI LTD. ..... Plaintiff
Through: Mr. Sachin Puri, Senior Counsel with
Mr. Varun Jain, Mr. Akhilesh Singh,
Mr. Vishal Chouhan, Ms. Paradhi &
Ms. Nidhi Rana, Advocates.
versus
PUNJAB NATIONAL BANK & ORS. ..... Defendants
Through: Mr. Sameer Abhyankar & Mr.
Abhinav Mishra, Advocates for D-3.
Mr. Apratim Animesh Thakur with
Mr. Amrit Kaul, Advocates for D-4
via video conferencing.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 06.09.2022 At request made on behalf of Mr. Gautam Narayan, learned counsel for defendant No. 2, who is stated to be pre-occupied in a matter before the Hon'ble Supreme Court, re-notify on 05th December 2022.
Interim orders to continue, till the next date.
ANUP JAIRAM BHAMBHANI, J SEPTEMBER 6, 2022 ds Signature Not Verified Digitally Signed By:SUNITA RAWAT Signing Date:12.09.2022 13:16:27