Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 358(2)] [Section 358] [Entire Act]

Union of India - Subsection

Section 358(2)(d) in The Income Tax Act, 2025

(d)₹ 250, where the subject matter of an appeal is not covered under clauses (a), (b) and (c).