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Directorate Of Enforcement vs M/S Zoom Developers (Pvt.) Ltd on 8 January, 2026

Author: Vikram Nath

Bench: Vikram Nath

     ITEM NO.37                         COURT NO.2                SECTION IV-C

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18875/2020

     [Arising out of impugned final judgment and order dated 10-12-2018
     in IA No. 4841/2017 passed by the High Court of Madhya Pradesh at
     Indore]

     DIRECTORATE OF ENFORCEMENT                                    Petitioner(s)
                                                VERSUS

     M/S ZOOM DEVELOPERS (PVT.) LTD & ORS.                         Respondent(s)

     IA No. 188/2021 - CONDONATION OF DELAY IN FILING
     IA No. 189/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

Date : 08-01-2026 This matter was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE VIKRAM NATH HON'BLE MR. JUSTICE SANDEEP MEHTA For Petitioner(s) :Mr. Davinder Pal Singh, A.S.G. Mr. Mukesh Kumar Maroria, AOR Mr. Arvind Kumar Shamra (aor), Adv. Mr. Zoheb Hossain, Adv. Mr. Annam Venkatesh, Adv. Mr. Hitarth Raja, Adv. Mr. Arkaj Kumar, Adv.

For Respondent(s) :Mr. Aakarshan Aditya, AOR Mr. Vijayesh Atre, Adv. Mr. Satish C. Kaushik, Adv. Mr. Vibhu Tiwari, Adv. Mr. Tarurag Gaur, Adv.

Ms. Ruchi Kohli Sr.advocte, Adv. Mr. Rajesh Singh, AOR Mr. Hitesh Kumar Sharma, Adv. Mr. Amit Kumar Chawla, Adv. Mr. Akhileshwar Jha, Adv. Ms. Shristi Mishra, Adv.

Mr. Varun Varma, Adv.

Mr. Narendra Pal Sharma, Adv.

Reason: Ms. Swati Vishan, Adv.

 The Court made the following O R D E R Not taken up.

List on 19.01.2026.

(NEETU KHAJURIA) (NIKITA SINGH) ASST.REGISTRAR-CUM-PS COURT MASTER Diary No(s). 18875/2020 2