Section 1 in The Orissa Legislative Assembly Members' Jeep, Motor Cycle, Scooter or a Like Vehicle Advance Rules, 1986
1. Short title.
(1)These rules may be called the Orissa Legislative Assembly Members' Jeep, Motor Cycle, Scooter or a like Vehicle Advance Rules, 1986.(2)Commencement - They shall come into force on the date of their publication in the Official Gazette.
