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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 34(2)(i) in Jammu and Kashmir Khadi and Village Industries Board Act, 1965

(i)the date by which and the form in which the budget and the supplementary budget shall be prepared and submitted in each year under sections 27 and 28 ;