Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26C] [Entire Act]

State of Karnataka - Subsection

Section 26C(a) in Karnataka Municipal Corporations Act, 1976

(a)has failed to lodge an account of election expenses within the time and in the manner required by or under this Act; and