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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(iv) in Bihar Nurses Registration Council (Appointment and Condition of Service of Registrar) Regulation

(iv)Shall have a minimum of 10 years experience in teaching in a Government Nursing School in a recognised Nursing Institution/School/ Academy by whatever name called or administration in Nursing in Government Hospital or an Institution recognised for the purpose by Government have at least a Diploma in Nursing Administration or Nursing education or P.H.N. qualification.