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State of Rajasthan - Section

Section 77 in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

77. Circumstances in which accumulations are payable

.- When a subscriber quits the service, the amount as standing to his credit in the Fund shall, subject to any deduction under Rule 79, become payable to him :Provided that a subscriber, who has been dismissed from the service and is subsequently reinstated in the service, shall if required to do so by the institution, repay and amount paid to him from the Fund in pursuance of this rule, with interest thereon at the rate provided in Rule 74. The amount so repaid shall be credited to his account in the Fund, the part which represents the contribution of the institution with interest thereon, being accounted for in the manner provided in Rule 79.