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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Kerala - Subsection

Section 42(1) in The SreeNarayanaGuru Open University Act, 2021

(1)There shall be a Board of School of Studies for each School of Studies subject to the provisions of thisAct and Statutes and the Board of School of Studies shall hold supervision and control over all academic and administrative matters of such School of Studies.