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[Cites 0, Cited by 0] [Section 7(11)] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(11)(a) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(a)On receipt of an application for recognition the Recognition Committee of the Council on being satisfied that the college proposed to be established has fulfilled all the conditions required and is likely to be run efficiently, shall cause a local enquiry to be made as regards the matter specified in Rule by such persons as may be authorised for this purpose.