Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of Gujarat - Subsection Section 4(2)(a) in Gujarat University (Amendment) Act, 1961 (a)the rights conferred on such college or institution by the affiliation or recognition shall stand withdrawn from the date of such contravention, and