Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 45A(1)] [Section 45A] [Entire Act] State of Kerala - Subsection Section 45A(1)(a) in The Kerala General Sales Tax Act, 1963 (a)being a person required to register himself as dealer under this Act, did not get himself registered; or