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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(2)(b) in Jammu and Kashmir State Lands (Vesting of Ownership to the Occupants) Act, 2001

(b)extract of [Girdhawari] [Substituted for Girdhawari Kharief, 1990 ibid.];