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State of Kerala - Section

Section 79 in Kerala Veterinary and Animal Sciences University Act, 2010

79. Filling up of Casual Vacancies.

- When any vacancy occurs in the office of a member other than an ex-officio member of any Authority or body of the University before the expiry of the term of the office of such member, the vacancy shall be filled up, as soon as conveniently may be, after the occurrence of the vacancy.