Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(14) in The Bihar Prohibition Act, 1938 (14)Police-station-"Police station" has the same meaning as in the [Code of Criminal Procedure, 1898 (V of 1898)] [Now, Code of Criminal Procedure, 1973 (Act 2 of 1974).]
