Kerala High Court
Sanooj P vs Union Of India on 9 August, 2024
Author: Murali Purushothaman
Bench: Murali Purushothaman
WP(C) No.34024/2023 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
Friday, the 9th day of August 2024 / 18th Sravana, 1946
WP(C).NO.34024 OF 2023(C)
PETITIONERS:
1. SANOOJ P AGED 22 YEARS S/O SOMAN P, PURARAKKIL HOUSE,
SREEKRISHNAPURAM P O, PALAKKAD ROLL NO:- 9212010683, PIN - 679513
2. SHANU O AGED 21 YEARS S/O OMANAKUTTAN, KOLLITHARAPADEETATHIL ,
KALLELIBHAGOM P O, KARUNAGAPPALLY, KOLLAM, ROLL NO:- 9210001368 ,
PIN - 690519
3. NITHIN C K AGED 22 YEARS S/O SREEKANDAN C K, CHEMMATTU KARUVAN
KUDATHIL HOUSE, PANDIKKAD P O, THAMBANANGADI, MALAPPURAM ROLL NO:-
9206005069, PIN - 676521
4. ABHIJITH K AGED 20 YEARS S/O P KUNHIKANNAN NAIR, CHEROOTA HOUSE,
KANNAMVAYAL, PAKKAM P O, BEKAL FORT, KASARAGOD ROLL NO:- 9212002394,
PIN - 671316
5. SAJITH E AGED 23 YEARS S/O UNNIKRISHNAN E , PULKODIYIL HOUSE,
MANHAPATTA PO, KARUVAMBRAM VIA, CHOZHIYATH, MALAPPURAM ROLL NO:-
9206005537, PIN - 676123
6. AJITHKUMAR P AGED 23 YEARS S/O PRABHAKARAN P, PALANGATTU HOUSE,
CHUZHALI, CHUZHALI P O, KANNUR, ROLL NO:- 9206005346, PIN - 670142
7. AMARNATH K AGED 23 YEARS S/O MANIKANDAN V, VIPANCHIKA, KULAPARAMBIL
HOUSE, CHUNANGAD P O, PALAKKAD ROLL NO:- 9212001524, PIN - 679511
8. MONISH M AGED 24 YEARS S/O MOHANAN K, KARIYANGODE HOUSE, POONCHOLA P
O, POTTASSERY, PALAKKAD ROLL NO:- 9212005794, PIN - 678598
9. JIJIN R AGED 22 YEARS S/O RAMACHANDRAN, JIJIN NIVAS, KONGAMPARA
HOUSE, KOZHIPPARA P O, PALAKKAD ROLL NO:- 9212005968, PIN - 678557
10. MUHAMMED MUSTHAFA J AGED 24 YEARS S/O JAFFER Y, N.Y.R SONS HOUSE,
NAVUKKODE, PATTANCHERY P O, PALAKKAD ROLL NO:- 9211007563, PIN -
678532
11. MARY ROJA AGED 25 YEARS D/O JOSEPH M R, MALIYAKKAL HOUSE, NETTOOR P
O, PURAKKELI ROAD, ERNAKULAM ROLL NO:- 9213002852 , PIN - 682040
12. CHITHIRA O S AGED 27 YEARS D/O SUDHAKARAN G, OZHUKAYIL HOUSE,
MANNACKANAD P O, MANNACKANAD, KOTTAYAM ROLL NO:- 9205003474, PIN -
686633
13. MOHAMED UMAIR N K AGED 22 YEARS S/O ABDUL SAMAD N K, NANATH
KOZHINJHODI HOUSE, MELMURI P O, PERUMPARAMBA, MALAPPURAM ROLL NO:-
9206015821, PIN - 676517
14. ABHIJITH P AGED 21 YEARS S/O PAZHANIMALA K, RAMENCHENNATH HOUSE,
PUZHAKKAL, KANNADI P O, PALAKKAD ROLL NO:- 9212009010, PIN - 678701
15. SONU KRISHNAN P S AGED 21 YEARS S/O PREMA CHANDRAN NAIR C,
PLAKKATTUVILA VEEDU, ANACODE, VEERANAKAVU P O, THIRUVANANTHAPURAM
ROLL NO:- 9211011015 , PIN - 695572
16. ROOPESH RAJAN AGED 21 YEARS S/O RAJAGOPALAN A, PAYAMKULATH HOUSE,
KONDOORKARA P O, ONGALLUR II, PALAKKAD ROLL NO:- 9212013307, PIN -
679313
17. RAHUL LAIJU AGED 27 YEARS S/O LAIJU K K, KANNANTHARA HOUSE,
CHALAKKA, N KUTHIYATHODE P O, ERNAKULAM ROLL NO:- 9213001711, PIN -
WP(C) No.34024/2023 2/3
683594
18. KIRANDAS P AGED 19 YEARS S/O JAYARAJAN P, PULIKKATHODI HOUSE,
ELAMPARAMBU, PULLANCHERI P O,MANJERI, MALAPPURAM ROLL NO:-
9206000007, PIN - 676122
19. GOKULKRISHNA K AGED 23 YEARS S/O KRISHNANKUTTY, KALPALLI VEEDU
HOUSE, PALEMAD P O, PALEMAD, MALAPPURAM ROLL NO:- 9206010311, PIN -
679331
RESPONDENTS:
1. UNION OF INDIA REPRESENTED BY ITS SECRETARY MINISTRY OF PERSONNEL,
PUBLIC GRIEVANCE & PENSION, DEPARTMENT OF PERSONAL & TRAINING,
NORTH BLOCK, NEW DELHI, PIN - 110001
2. MINISTRY OF HOME AFFAIRS REPRESENTED BY ITS SECRETARY, NORTH BLOCK,
NEW DELHI , PIN - 110001
3. STAFF SELECTION COMMISSION REPRESENTED BY ITS REGIONAL DIRECTOR
(KKR), 1ST FLOOR, "E" WING, KENDRIYA SADAN, KORAMANGALA, BENGALURU,
KARNATAKA. , PIN - 560034
4. CENTRAL ARMED POLICE FORCES REPRESENTED BY JOINT SECRETARY CENTRAL
ARMEDY (COORDINATION & INTERNATIONAL COOPERATION) MINISTRY OF HOME
AFFAIRS, NORTH BLOCK, NEW DELHI, PIN - 110001
5. DIRECTORATE GENERAL CENTRAL RESERVE POLICE FORCE (RECRUITMENT
BRANCH), EAST BLOCK-07, LEVEL-04, SECTOR-01, R.K. PURAM, NEW DELHI ,
PIN - 110066
6. DIRECTOR GENERAL BORDER SECURITY FORCE, BLOCK 10, CGO COMPLEX, LODHI
ROAD, NEW DELHI, PIN - 110003
7. DIRECTOR GENERAL ASSAM RIFLES, HQ DGAR, ASSAM RIFLES, SHILLONG,
MEGHALAYA, PIN - 793002
8. ADDITIONAL DIRECTOR GENERAL (MEDICAL) CAPF'S, NSG & AR, WEST BLOCK,
R.K. PURAM, NEW DELHI , PIN - 110066
9. COMMANDANT HQR 162 BN, BORDER SECURITY FORCE, KAINUR CAMP, MULAYAM
P.O., THRISSUR, KERALA , PIN - 680751
10. DEPUTY INSPECTOR GENERAL OF POLICE GROUP CENTRE, CENTRAL RESERVE
POLICE FORCE, PALLIPURAM, THIRUVANANTHAPURAM - , PIN - 695316
11. ADDL.R11: CENTRAL FORENSIC SCIENCE LABORATORY, DIRECTORATE OF
FORENSIC SCIENCE SERVICES, MINISTRY OF HOME AFFAIRS, GOVERNMENT OF
INDIA, RAMANTHAPUR, HYDERABAD, TELANGANA -500013, REPRESENTED BY ITS
DIRECTOR * ADDL.R11 IS IMPLEADED AS PER ORDER DATED 19.06.2024 IN
I.A.3/2024 IN WP(C)34024/2023
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to direct the Respondents 2 and 3 to extend the validity of the
DME of Examination - 2022, pending disposal of the Writ Petition (Civil).
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S.NAVOD PRASANNAN PATTALI, K.V.KRISHNAKUMAR, Advocates for the
petitioners, SRI.N.S.DAYA SINDHU SHREE HARI, Advocate for the respondents
WP(C) No.34024/2023 3/3
1,2 and 3 , the court passed the following:
ORDER
The learned Central Government Counsel, on instruction submits that the biometric verification in respect of petitioners 8, 9 and 10 is already over and they have been allotted to C.I.S.F. It is also submitted that, biometric verification in respect of other petitioners will be completed soon.
The competent among the respondents shall take necessary steps for completion of the biometric verification of the remaining petitioners as expeditiously as possible, at any rate, within a period of three months from today.
Post on 11-11-2024.
Sd/- MURALI PURUSHOTHAMAN JUDGE 09-08-2024 /True Copy/ Assistant Registrar