Madhya Pradesh High Court
Suraj Parwani vs Govt. Holkar Science College on 30 March, 2022
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 15891 of 2021 (SURAJ PARWANI Vs GOVT. HOLKAR SCIENCE COLLEGE AND OTHERS) Dated : 30-03-2022 As prayed by Shri Vaibhav Jain, learned counsel for petitioner, list on 31/03/2022.
(VIJAY KUMAR SHUKLA) JUDGE VM Signature Not Verified VerifiedDigitally Digitally signed by SAN VARGHESE MATHEW Date: 2022.03.31 10:11:43 IST