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Madhya Pradesh High Court

Suraj Parwani vs Govt. Holkar Science College on 30 March, 2022

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 15891 of 2021 (SURAJ PARWANI Vs GOVT. HOLKAR SCIENCE COLLEGE AND OTHERS) Dated : 30-03-2022 As prayed by Shri Vaibhav Jain, learned counsel for petitioner, list on 31/03/2022.

(VIJAY KUMAR SHUKLA) JUDGE VM Signature Not Verified VerifiedDigitally Digitally signed by SAN VARGHESE MATHEW Date: 2022.03.31 10:11:43 IST