Punjab-Haryana High Court
Anup And Ors vs State Of Haryana And Anr on 17 December, 2020
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
In the High Court of Punjab and Haryana, at Chandigarh
Civil Writ Petition No. 20602 of 2020
Date of Decision: 17.12.2020
Anup and Others
... Petitioner(s)
Versus
State of Haryana and Others
... Respondent(s)
CORAM: Hon'ble Mr. Justice Anil Kshetarpal.
Present: Mr. Saurabh Dalal, Advocate
for the petitioners.
Ms. Shruti Jain Goyal, Deputy Advocate
General, Haryana for the respondents.
Anil Kshetarpal, J.
For orders, see a separate detailed order of even date passed by this Court in Devender Kumar and Others v. State of Haryana and Others (Civil Writ Petition No. 20606 of 2020).
(Anil Kshetarpal) Judge December 17, 2020 "DK"
Whether speaking/reasoned :Yes/No Whether reportable : Yes/No