Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1971] [Entire Act] State of Haryana - Subsection Section 1971(16) in The Punjab State Aid to Industries Rules, 1936 (16)Would you like to offer any security for repayment of the loans ?If so, please specify.
