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State of Goa - Section

Section 91 in Goa Co-operative Societies Rules, 2003

91. Sealing of ballot boxes after poll.

(1)As soon as practicable after closing of the poll, the Presiding Officer shall, in the presence of any candidates or their polling agents, close the slit of the ballot box and where the ballot box does not contain any mechanical device for closing the slit, he shall seal up the slit and also show any polling agent present, to affix his seal.
(2)The ballot box shall, thereafter, be sealed and secured.
(3)Where it becomes necessary to use a second ballot box by reason of the first box getting full, the first box shall be closed, sealed and secured as provided in sub-rules (1) and (2) before another ballot box is put into use.